Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Kerala - Subsection Section 6(1) in Kerala Provisional Collection of Revenues Act, 1985 (1)The Kerala Provisional Collection of Revenues Ordinance, 1984 (93 of 1984), is hereby repealed.
