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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(2)(b) in Rajasthan Municipalities Act, 2009

(b)such other members, not exceeding five who are not less than 25 years of age and who have special knowledge or experience in municipal administration to be nominated by the Municipality: