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State of Andhra Pradesh - Section
Section 21 in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008
21. Enclosures:
....................................................................................................................................................................................................................................................................................................................................................................................................................................................................(Signature/T.I. * of applicant)(*Left Hand Thumb impression if Male and Right Hand Thumb Impression if Female)For Office Use OnlyFile No.........................................................Date of issue of C & A Report.................................................(Signature of the Police station in Charge)Name of the Police station...........................................................Name of the police district........................................................*N.B. Cancel whatever is not applicable.FORM II(See Rule 4)Form for verification of Character and antecedents of Security Guard and Supervisor| Thumb Impression* of the Applicant..................................... | Affix RecentPassport sizePhotographwithAttestation | |
| Signature of the Applicant ................................ |
| For Official UseOnly | |||
| Form Number | Name of the police station sent for policeverification | Date | |
| D.D.No............................ | Date of Issue........................ |