Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 65 in The Special Economic Zones Rules, 2006 65. Date and place of hearing of appeal to be communicated. - The Board shall communicate, before considering the appeal, to the appellant the date and place of the hearing of the appeal.
