Chattisgarh High Court
Girdhari vs Barati @ Bhondu 24 Fa/128/2019 Ramanuj ... on 15 March, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MA No. 65 of 2018
Girdhari Versus Barati @ Bhondu
15.03.2019 Smt. Sharmila Singhai, counsel for the Appellants.
Shri P.R. Patankar, counsel for the Respondents.
As prayed by Smt. Singhai, post this matter in the week commencing 08.04.2019 for consideration on admission.
Interim relierf granted earlier shall continue till the next date of hearing.
Sd/-
(Sanjay Agrawal) JUDGE vivek