Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] State of Maharashtra - Subsection Section 32(2)(i) in Dr. Vishwanath Karad MIT World Peace University Act, 2016 (i)the creation, composition and functions of any other body which is considered necessary for improving the academic life of the University;