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Calcutta High Court

Communist Party Of India (Marxist) vs United Bank Of India & Anr on 2 March, 2016

Author: Dipankar Datta

Bench: Dipankar Datta

ORDER SHEET

                               WP No.983 of 2015
                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                ORIGINAL SIDE


                                       COMMUNIST PARTY OF INDIA (MARXIST)
                                                                   Versus
                                             UNITED BANK OF INDIA & ANR.


    BEFORE:
    The Hon'ble JUSTICE DIPANKAR DATTA
    Date: 2nd March, 2016

                                                         Mr. Samrat Sen, Sr. Adv. with
                                                         Ms. Saswati Chatterjee, Adv.
                                                                  Mr. Agniv Sinha,Adv.
                                                                      ..for the petitioner
                                                    Mr. Basudeb Mukherjee, Adv. with
                                                              Mr. Sandip Bhakat, Adv.
                                                                  ..for the respondents

Mr. Sen, learned advocate for the petitioner has concluded his submission. Mr. Mukherjee, learned advocate for the bank prays for time to prepare himself. Put up this writ petition under the same heading on 9th March, 2016.

(DIPANKAR DATTA, J.) AKGoswami