Calcutta High Court
Communist Party Of India (Marxist) vs United Bank Of India & Anr on 2 March, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
ORDER SHEET
WP No.983 of 2015
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
COMMUNIST PARTY OF INDIA (MARXIST)
Versus
UNITED BANK OF INDIA & ANR.
BEFORE:
The Hon'ble JUSTICE DIPANKAR DATTA
Date: 2nd March, 2016
Mr. Samrat Sen, Sr. Adv. with
Ms. Saswati Chatterjee, Adv.
Mr. Agniv Sinha,Adv.
..for the petitioner
Mr. Basudeb Mukherjee, Adv. with
Mr. Sandip Bhakat, Adv.
..for the respondents
Mr. Sen, learned advocate for the petitioner has concluded his submission. Mr. Mukherjee, learned advocate for the bank prays for time to prepare himself. Put up this writ petition under the same heading on 9th March, 2016.
(DIPANKAR DATTA, J.) AKGoswami