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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(c) in The Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2001

(c)after clause (xxiii), the following clause shall be inserted, namely:-' (xxiiia)" small quantity", in relation to narcotic drugs and psychotropic substances, means any quantity lesser than the quantity specified by the Central Government by notification in the Official Gazette.'.