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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(2)(i) in West Bengal Municipal (Building) Rules, 2007

(i)Every residential building of height not more than 8.0 m on plot size not exceeding 65 sq. m in area shall have a minimum front space at ground level of 0.90 m.