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[Cites 0, Cited by 0] [Section 10A(11)] [Section 10A] [Entire Act]

State of Jharkhand - Subsection

Section 10A(11)(x) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(x)whether the child is under the influence of peer groups or associates with those who present risk of harm e.g. sexual offenders, drug peddlers etc or criminals;