Supreme Court - Daily Orders
Guddi Sharma vs Yogendra Kumar Sharma on 6 May, 2021
Author: V. Ramasubramanian
Bench: V. Ramasubramanian
ITEM NO.16 Court 11 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 925/2021
GUDDI SHARMA Petitioner(s)
VERSUS
YOGENDRA KUMAR SHARMA Respondent(s)
(FOR ADMISSION and I.R. and IA No.57733/2021-EX-PARTE STAY )
Date : 06-05-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Ms. Maheravish Rein, Adv.
Mr. Anant Shatru, Adv.
Ms. Shamshravish Rein, Adv.
Mr. Aldanish Rein, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, further proceedings in Matrimonial Case No. 114/2019 titled as “ Sri Yogendra Kumar Sharma Vs. Guddi Sharma” pending before Principal Judge, Family Court, Aurangabad, Bihar, shall remain stayed.
(MANISH ISSRANI) (MATHEW ABRAHAM) COURT MASTER(SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.05.06 16:24:33 IST Reason: