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Supreme Court - Daily Orders

Guddi Sharma vs Yogendra Kumar Sharma on 6 May, 2021

Author: V. Ramasubramanian

Bench: V. Ramasubramanian

     ITEM NO.16                    Court 11 (Video Conferencing)                SECTION XVI-A

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                    No(s).   925/2021

     GUDDI SHARMA                                                            Petitioner(s)

                                                       VERSUS

     YOGENDRA KUMAR SHARMA                                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.57733/2021-EX-PARTE STAY )

     Date : 06-05-2021 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


     For Petitioner(s)                   Ms.   Maheravish Rein, Adv.
                                         Mr.   Anant Shatru, Adv.
                                         Ms.   Shamshravish Rein, Adv.
                                         Mr.   Aldanish Rein, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

In the meantime, further proceedings in Matrimonial Case No. 114/2019 titled as “ Sri Yogendra Kumar Sharma Vs. Guddi Sharma” pending before Principal Judge, Family Court, Aurangabad, Bihar, shall remain stayed.

(MANISH ISSRANI) (MATHEW ABRAHAM) COURT MASTER(SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.05.06 16:24:33 IST Reason: