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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Parminder Singh vs . Union Of India & Ors. on 8 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Parminder Singh Vs. Union of India & ors.

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CWP No. 8526 of 2022 8.12.2022 Present:- Mr. Ajay Sharma, Sr. Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.

Mr. Balram Sharma, DCGI, for respondent No.1.

Mr. B.C. Negi, Sr. Advocate, with Mr. Nitin Thakur, Advocate, for respondents No. 2 to 3.

Learned Senior Counsel for the petitioner, under instructions, states that the instant petition has been filed in public interest, however, we find that the same is not drawn up in accordance with the Rules. He prays for adjournment to file appropriate application for amendment of the petition. Prayer allowed.

List on 13.12.2022, as prayed for.

( Tarlok Singh Chauhan) Judge (Virender Singh) Judge 8th December, 2022 (Guleria) ::: Downloaded on - 08/12/2022 20:36:39 :::CIS