Section 14 in Bihar State Public Records Act, 2014
14. Functions of the Board.
- The Board shall perform the following functions;(a)advise the State Government, Divisional and District administration on matters concerning the administration, management, preservation and use of public records;(b)lay down guidelines for training of Archivists;(c)give directions for acquisition of records from private custody;(d)deal with such other matters as may be prescribed;
