Himachal Pradesh High Court
The State Of H.P. vs . Sh. Rajinder & Company Govt. ... on 27 May, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
The State of H.P. vs. Sh. Rajinder & Company Govt. Contractor Arb. Case No. 46 of 2022 27.05.2022 Present: Mr. Vinod Thakur, Addl. A.G. with Mr. Rajat Chauhan, .
Law Officer, for the Objectors-State.
OMP(M) No. 17/2022 & OMP No. 280/2022 Issue notice to the respondent, returnable for 22.07.2022.
(Tarlok Singh Chauhan) Judge May 27, 2022 (sanjeev) ::: Downloaded on - 27/05/2022 20:14:44 :::CIS