Himachal Pradesh High Court
Jaswinder Singh vs . State Of H.P. And Another on 5 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Jaswinder Singh Vs. State of H.P. and another Cr. MMO No. 1142 of 2022 05.12.2022 Present: Ms. Aruna Chauhan, Advocate, for the petitioner.
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M/s Sumesh Raj, Dinesh Thakur and Arvind Sharma, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for respondent No. 1.
List before another Bench at the pleasure of Hon'ble the Chief Justice.
r (Ajay Mohan Goel)
Judge
December 05, 2022
(bhupender)
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