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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Rajasthan - Subsection

Section 95(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(2)No petition shall be deemed to have been duly presented under these rules unless the petitioners deposits a sum of Rs. 500/- alongwith the petition by way of security for the costs of the opposite party.