Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1)(g) in The Maharashtra Fiscal Responsibility and Budgetary Management Rules, 2006

(g)[ A statement on Miscellaneous Liabilities Outstanding (major works and contracts) in Form B-7.] [Clause (g) was substituted by G.N. dated 29.2.2008.]