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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Manipur - Subsection

Section 78(2) in The Manipur Highways Act, 1979

(2)The driver of a vehicle or animal shall, on demand by a person giving his own name and address and alleging that the driver has committed and offence punishable under Section 86, give his name and address to that person.