Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Chattisgarh - Subsection Section 13(viii) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009 (viii)The permit holder shall display the description of the permit so granted at the main place of temporary storage/process site.
