Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(b) in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

(b)"Act" means the Bombay Nurses, Midwives and Health Visitors Act, 1954 (Bombay Act 14 of 1954);