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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(3) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

(3)The Chairperson of every Committee shall forward the development plan to the Government and the State Urban and Country Planning Board with the recommendation of the Committee.