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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(iii) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(iii)No authority shall exercise its power of sanctioning expenditure or pass an order which will be directly or indirectly advantageous to himself.