Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 216] [Entire Act] State of Uttar Pradesh - Subsection Section 216(c) in U.P. Revenue Code, 2006 (c)in case of an incorporated company or body, by delivering it or sending it by registered post addressed to the Secretary or other principal functionary of the company or body at its principal office; or