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[Cites 0, Cited by 0] [Section 73K(3)] [Section 73K] [Entire Act]

State of Maharashtra - Subsection

Section 73K(3)(b) in Maharashtra Factories Rules, 1963

(b)The application for site appraisal alongwith 15 copies thereof shall be submitted in the Form annexed to this rule. The Committee may dispense with furnishing the information on any particular item in the Application Form if it consider the same to be not relevant to the application under consideration.