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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(c) in Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969

(c)the delegation of powers and functions of the board of directors of a corresponding new bank to the general manager, director, officer or other employee of that bank ;