Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Haryana - Subsection Section 17(b) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (b)he is satisfied that the plans and designs of the development works submitted with application are not technically sound and workable; or
