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[Cites 0, Cited by 2] [Entire Act]

State of Punjab - Section

Section 25 in C.T. University Act, 2016

25. Running special school for imparting free education to students.

- Notwithstanding anything contained in this Act, the Society shall run a special school for imparting education to minimum fifty students in 11th class and 12th class, free of cost, which shall also include the facility of free accommodation and free diet. Admission of the students shall be made on the basis of merit.