Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(a) in Powerloom Registration Funds Rules, 1992 (a)report to the committee any material impropriety or irregularity which they may observe in the expenditure or the recoveries of monies, if any, due to the fund or in the fund's accounts;
