Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Assam - Subsection Section 11(1)(i) in Assam Judicial Service Rules, 2003 (i)unless the appointing authority is satisfied that he is of good character and is in all respects suitable for appointment to the service;