Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Mahalakshmi Senthil Nathan vs Girish Arunagiri on 3 December, 2021

Bench: Sanjiv Khanna, Bela M. Trivedi

     ITEM NO.9                            COURT NO. 16                      SECTION XII
                                (HEARING THROUGH VIDEO CONFERENCING)

                                 S U P R E M E C O U R T O F        I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal(C) No.19678/2021
     (Arising out of impugned final judgment and order dated 28-10-2021
     in HCP No. 654/2021 passed by the High Court of Judicature at
     Madras)

     MAHALAKSHMI               SENTHIL    NATHAN & ORS.                  Petitioner(s)

                                                    VERSUS

     GIRISH               ARUNAGIRI & ORS.                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.155417/2021-FOR EXEMPTION FROM
     FILING C/C OF THE IMPUGNED JUDGMENT )

     Date : 03-12-2021 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE SANJIV KHANNA
                           HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)                Ms. Shoba Ramamoorthy, AOR
                                      Mr. J. Thalapathy Sriram, Adv.
                                      Mr. Shilp Vinod, Adv.
                                      Mr. Pushkin Rajkumar, Adv.
                                      Ms. Vincy George, Adv.
                                      Mr. Nawaz Sherif, Adv.
                                      Mr. M. A. Karthik, Adv.

     For Respondent(s)               Mr. K.V. Viswanathan, Sr. Adv
                                      Mr. N. Jothi, Advocate
                                      Mr. Ravi Raghunath, Adv.
                                      Ms. Aakashi Lodha, Adv.
                                      Mr. Sanyat Lodha, AOR


                            UPON hearing the counsel the Court made the following
                                               O R D E R

To enable the learned counsel for the petitioners to take instructions in the matter, list the matter on Signature Not Verified Digitally signed by Anita Malhotra Date: 2021.12.04 10th December, 2021.

13:12:06 IST Reason:
                       (SONIA BHASIN)                          (ANITA RANI AHUJA)
                      COURT MASTER (SH)                       ASSISTANT REGISTRAR