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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Telangana - Subsection

Section 58(2)(a) in Telangana Urban Areas (Development) Act, 1975

(a)the powers and functions of the Chairman [and the Vice-Chairman] [Inserted by Act No.7 of 1984.];