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[Cites 0, Cited by 0] [Section 262(2)] [Section 262] [Entire Act]

Union of India - Subsection

Section 262(2)(a) in The Navy (Pay And Allowances) Regulations, 1966

(a)his wife has accompanied (preceded or followed) him ex-India, with the permission of the Central Government or he has married during his current tour ex-India and his family is living ex-India and thereafter;