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Union of India - Section

Section 30 in The Forest (Conservation) Rules, 2003

30. Specific recommendation of Conservator of Forests for acceptance or otherwise of the proposal with detailed reasons.

Date: .................. Signature
Place: ................. (Name in Block letter)
  Designation
  Address (of User Agency)
  State serial No. of proposal ---------------
  (To be filled up by the Nodal Officer with date ofreceipt)
Part - IV (To be filed in by the Nodal Officer or Principal Chief Conservator of Forests or Head of Forest Department)