Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(1)(g) in Rajasthan Public Procurement Rules, 2012

(g)in the case of an empanelment procedure, the terms and conditions of the empanelment or a copy of the agreement, if any, that was concluded;