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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(1)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)an indelible ink mark to be put on the back of left forefinger immediately above the root of the nail on skin or in such manner as the, State Election Commission may direct in special circumstances.