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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3)(a) in The Punjab Electricity (Duty) Act, 1958

(a)[consumed by or sold to the Government of India for consumption by that Government; or] [ Substituted for 'consumed by or sold to the Government of India' by Punjab Act, No. 16 of 1959, section 3. These words shall be, and shall always be deemed to have been, substituted.]