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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Odisha - Subsection

Section 92(1)(c) in The Orissa Municipal Corporation Act, 2003

(c)propagate any election matter to the public by holding or by arranging the holding up, any musical concert or any theatrical performance or any other entertainment or amusement with a view to attracting the members of the public thereto;