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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(9) in The Medical Council Of India Regulations, 2000

(9)A copy of the report of the inspector shall be forwarded to the University/institution concerned with the request that the University or institution shall promptly furnish to the Council such observations thereon as it may deem necessary maintaining the confidentiality thereof.