Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 27 in Bihar Public Service Commission (Conditions of Service) Regulations, 1960

27.

The post of Assistant Secretary shall be filled either permanently or for a specified period as the Commission may with the approval of the Governor, decide.