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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(5) in Punjab Water Supply and Sewerage Board Act, 1976

(5)The Secretary or any other officer authorised by the Board in this behalf shall cause the report of the auditor to be printed and forward a printed copy thereof to each member and Associate Member and shall bring such report before the Board for consideration at its next meeting.