Punjab-Haryana High Court
Karam Singh And Anr vs Rajwant Singh And Ors on 4 October, 2019
Author: Rekha Mittal
Bench: Rekha Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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FAO 5078 of 2016
Date of decision: 04.10.2019
Karam Singh and another ........Appellants
Versus
Rajwant Singh and others .......Respondents
Coram: Hon'ble Mrs. Justice Rekha Mittal
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Present: Mr. Shakti Mehta, Advocate
for the appellants
None for respondents No. 1 and 2
Ms Vandana Malhotra, Advocate and
Ms Monica Jangra, Advocate
for the insurance company- respondent No. 3
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Rekha Mittal, J. (Oral)
For orders, see order of even date passed in FAO No. 5397 of 2016 titled 'ICICI Lombard General Insurance Company Limited vs. Karam Singh and others.' (Rekha Mittal) Judge 04.10.2019 Mohan Bimbra Whether speaking/reasoned: Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 28-10-2019 02:44:05 :::