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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(4) in Bihar Documents Writers' Licensing Rules, 1968

(4)Similar table shall also be exhibited by the licensed document-writer in a conspicuous place of his office. Every document-writer shall also exhibit his licence in his office or the place where he engages himself in the writing of documents.