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State of Telangana - Section

Section 13 in Nizams Institute of Medical Sciences Act, 1989

13. Meetings of the Governing Council.

(1)The Governing Council shall meet atleast twice in a calendar year.
(2)The President may convene a meeting of the Governing Council as and when necessary.
(3)An emergency meeting of the Governing Council may be convened by the President on the request of the Director on a requisition signed by not less than eight members of the Governing Council and in such manner as may be prescribed by the Regulations.