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[Cites 0, Cited by 0] [Section 452] [Entire Act]

State of Jharkhand - Subsection

Section 452(19) in Bihar Education Code, 1961

(19)District Education Officers are authorised to sanction in all schools the inclusion of two hours for games within the number of hours prescribed weekly for school work, if they are satisfied that proper arrangements can be made for supervised games during those hours.(G. O. no. 1472-E., dated the 14th May 1917.)