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[Cites 0, Cited by 0] [Section 28F(7)] [Section 28F] [Entire Act]

State of Karnataka - Subsection

Section 28F(7)(c) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(c)the hearing and disposal of complaints made by the owners or occupiers of premises with regard to the quality of worked done, material used, delay in execution of work, and the charges made, by a licensed plumber.