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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 9(2) in Telecommunication (Broadcasting and Cable Services) Interconnection (Digital Addressable Cable Television Systems) Regulations, 2012

(2)Every existing multi system operator shall submit to the Authority by 31st July, 2012, all interconnect agreements entered into by it and amendments made therein prior to the date of notification of these regulations.