Allahabad High Court
Sushil Kumar Tripathi vs State Of U.P. & Others on 6 August, 2010
Author: Raiiv Sharma
Bench: Raiiv Sharma
Court No. - 24 C. M. Application No. 77796 of 2009 in re: Case :- SERVICE SINGLE No. -- 2457 of 1996 Petitioner :- Sushil Kumar Tripathi Respondent :- State Of U.P. & Others Petitioner Counsel :- U.C.Pandey,Y.K. Misra Respondent Counsel :- C.S.C.,R.P. Misra,U.C. Joshi Hon'ble Raiiv Sharma.J.
None responds for the applicant. Accordingly, the instant application is rejected. Order Date :- 6.8.2010 lakshman