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[Cites 0, Cited by 0] [Section 184(2)] [Section 184] [Entire Act]

State of Punjab - Subsection

Section 184(2)(b) in Punjab Jail Manual, 1996

(b)enforce the provisions of the Prisons Act, 1894, and all rules, regulations, directions and orders for the time being in force in, or in any way applicable to, the jail, in regard to the conduct and discipline of the prisoners and the administration of the jail; and