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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988

5. Sitting hours of the Special Court -

The Special Court shall ordinarily sit from 10.30 A.M. to 4.30 P.M. unless the work of the day is disposed off earlier, except for lunch between 1.30 P.M. and 2.30 P.M.