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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(1) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(1)Officers appointed to the Service, unless they have already done so, shall pass such departmental examination and within such period, as may be prescribed by Government :Provided that Government in addition to such departmental examination may, from time to time, prescribe any other test or examination to be passed before an officer can be considered eligible for promotion or appointment to any rank in the Service :Provided further that Government may, for any sufficient cause extend the period within which any member is required to pass the departmental examination.